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[Cites 0, Cited by 0] [Section 111(2)] [Section 111] [Entire Act]

State of Bihar - Subsection

Section 111(2)(b) in The Bihar State Housing Board Act, 1982

(b)all the powers and duties which may, by or under the provisions of this Act, be exercised and performed by or on behalf of the Board and the Chairman shall from the date of dissolution be exercised and performed by the Government or such authority or person as they may appoint in this behalf;