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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 20(2)(c) in The Jammu and Kashmir Entertainments Duty Act, 1959

(c)for controlling the use of mechanical contrivances including the prevention of the use of the same mechanical contrivances for payment of a different amount and for securing proper records of admission by means of mechanical contrivances;