Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 24 in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011

24.

As a means to maintain transparency, all orders passed by the District Magistrate(s), Society or Labour Commissioner shall be brought in public domain by uploading the orders on the web site of the concerned districts, Society or Labour Commissioner, as the case may be, as soon as such order is passed.