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Andhra Pradesh High Court - Amravati

The Andhra Evangelical Luthern Church ... vs Andhra Evangelical Lutheran Church ... on 19 July, 2024

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

            APHC010082092024              IN THE HIGH COURT OF             Bench
                                                                          Sr.No:-48
                                            ANDHRA PRADESH                 [3443]
                                              AT AMARAVATI

                                    WRIT APPEAL NO: 484 of 2024

The Andhra Evangelical Luthern                             ...Appellant
Church Aelc

      Vs.

Andhra Evangelical Lutheran Church Aelc and Others              ...Respondent(s)


                                        **********

G TUHIN KUMAR, Advocate(s) for Petitioner(s) GP FOR HOME, VIVEK CHANDRA SEKHAR S, M R K CHAKRAVARTHY, Advocate(s) for Respondent(s) CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE NINALA JAYASURYA DATE : 19th July 2024 PC:

List on 09.08.2024 for filing counter.
DHIRAJ SINGH THAKUR, CJ NINALA JAYASURYA, J AMD