Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Jharkhand - Subsection Section 31(g) in Usha Martin University, Jharkhand Act, 2012 (g)The conduct of examinations and the conditions and mode of appointment duties of examining bodies, examiners invigilators, tabulators and moderators.
