Punjab-Haryana High Court
Chaman Lal vs . Smt. Gurjit Kaur And on 7 July, 2010
C.R. No.2851 of 2003
Chaman Lal Vs. Smt. Gurjit Kaur and
another
Present : None for the petitioner.
Mr. B. R. Mahajan, Advocate
for the respondents.
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None was present for the petitioner on 7.5.2010. Even today none is present on behalf of the petitioner.
Dismissed for non-prosecution.
( ALOK SINGH ) 07 July, 2010 th JUDGE ashish