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Punjab-Haryana High Court

Chaman Lal vs . Smt. Gurjit Kaur And on 7 July, 2010

                 C.R. No.2851 of 2003


Chaman Lal             Vs.               Smt. Gurjit Kaur and
another



Present :   None for the petitioner.

            Mr. B. R. Mahajan, Advocate
            for the respondents.


                       ---

None was present for the petitioner on 7.5.2010. Even today none is present on behalf of the petitioner.

Dismissed for non-prosecution.

( ALOK SINGH ) 07 July, 2010 th JUDGE ashish