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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(1)(d) in Haryana Panchayati Raj Election Rules, 1994

(d)all [appeals] [Substituted 'applications' by Notification No. S.O. 73/H.A. 11/1994/S.209/2019, dated 20.9.2019 (w.e.f. 24.8.1994).] submitted to the District Election Officer (Panchayats) under [sub rule (4) (viii) of rule 8] [Substituted 'rule 10' by Notification No. S.O. 73/H.A. 11/1994/S.209/2019, dated 20.9.2019 (w.e.f. 24.8.1994).];