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State of Himachal Pradesh - Section

Section 1 in The Himachal Pradesh Tenancy And Land Reforms (Amendment) Act, 1997

1. Short title and commencement.

(1)This Act may be called the Himachal Pradesh Tenancy and Land Reforms (Amendment) Act, 1997.
(2)It shall and shall be deemed to have come into force, on the 28th day of December, 1996.