Section 21(1) in Swami Rama Himalayan University Act, 2012
(1)The Board of Governors shall consist of : -(a)The Chancellor - Chairman;(b)The Vice-Chancellor - Member Secretary;(c)Three academicians nominated by the Visitor;(d)The Principal Secretary/Secretary, Government of Uttarakhand, Department of Higher Education;(e)Five persons nominated by the Promoting Society;(f)A nominee of the U G C;(g)Three persons nominated by the Chancellor.
