Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Uttar Pradesh - Section Section 24 in The U.P. Debt Redemption Act, 1940 24. Application of the Code of Civil Procedure, 1908. - The provisions of the Code of Civil Procedure, 1908, save in so far as they arc inconsistent with the provisions of this Act, shall apply to all proceedings under this Act.
