Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 130] [Entire Act] State of Gujarat - Subsection Section 130(2) in The Gujarat Municipalities Act, 1963 (2)The State Government may at any time, by a like notification, rescind any suspension of tax made under sub-section (1).
