Bombay High Court
Arjun S/O Gajanan Datir vs The State Of Maharashtra on 13 October, 2020
Author: B. U. Debadwar
Bench: Ravindra V. Ghuge, B. U. Debadwar
7-CrApl-183-20.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CRIMINAL APPEAL NO. 183 OF 2015
ARJUN S/O GAJANAN DATIR
VS.
THE STATE OF MAHARASHTRA
...
APP for the Respondent - State: Shri S. D. Ghayal
...
CORAM : RAVINDRA V. GHUGE AND
B. U. DEBADWAR, JJ.
DATE : 13th OCTOBER, 2020 PER COURT :
1. None present for the appellant.
2. Stand over to 27-10-2020 for final hearing.
(B. U. DEBADWAR, J.) (RAVINDRA V. GHUGE, J.) SVH 1 of 1 ::: Uploaded on - 13/10/2020 ::: Downloaded on - 14/10/2020 07:59:19 :::