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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2)(i) in The Orissa Industries (Facilitation) Act, 2004

(i)to meet at such times and places as the Chairman of the District Authority may decide and transact business as per the procedure as may be prescribed;