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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(2)(b) in The Tamil Nadu Prize Schemes (Prohibition) Act, 1979

(b)All notification issued under this Act shall, unless they are expressed to come into force on a particular day, come into force on the day on which they are published.