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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Punjab - Subsection

Section 25(vii) in The Punjab Cinemas (Regulation) Rules, 1952

(vii)[(a) Every row of seats in the auditorium shall be assigned a specific distinguishing mark such as 'A', 'B', 'C' and so on and very seat in each row shall be serially numbered. The serial number shall be inscribed at a prominent place on the seat in such a manner that the seat can be easily located. [See Punjab Government Notification published in Punjab Government Gazette Legislative Supplement Part III, dated 1.6.1963.]