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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(b) in Assam Temperance Act, 1926

(b)If a limiting resolution is carried the licensing authority shall on the expiry of the licence already in existence under the provisions of the Excise law for the time being in force reduce by one of the number of shops in the area for which licences are issued for the sale or manufacture of liquor.