Madhya Pradesh High Court
Northward Value Invest Private Limited vs Foresight Investors Limited on 24 July, 2015
COMP-20-2013 (NOR THWARD VAL UE INVEST PRIVA TE LIMITED Vs FORESIGHT INVESTORS LIMITED) 2 4- 07-2 0 1 5 Mr.Parmanand Sahu, learned counsel submits that the report prepared by the Official Liquidator shall be filed during the course of the day.
Let the company petition be listed after one week. (ALOK ARADHE) JUDGE