Supreme Court - Daily Orders
Gopinath Tiwari vs State Of Up Station House Officer Sho on 17 August, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.26 COURT NO.6 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
M.A. 2137/2018(IAS. 100214/2018 100199/2018, 100200/2018 In
SLP (CRL.) No. 297/2016
GOPINATH TIWARI & ANR. Petitioner(s)
VERSUS
STATE OF UP STATION HOUSE OFFICER SHO & ANR. Respondent(s)
(IA No.100214/2018-EXEMPTION FROM FILING O.T. and IA
No.100199/2018-DISCHARGE OF ADVOCATE ON RECORD and IA
No.100200/2018-CLARIFICATION/DIRECTION)
Date : 17-08-2018 These applications were called on
for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Prakash Kumar Singh, AOR
Ms. Purnima Jauhari, Adv.
Mr. Gopi Nagar, Adv.
Ms. Seema P., Adv.
For Respondent(s) Mr. Vinay Garg, AOR
Mr. Girdhar Upadhyay, Adv.
Ms. Asha Upadhyay, Adv.
Mr. Awdhesh Kumar Singh, Adv.
Mr. Braham Singh, Adv.
Mr. Rohit Vidhudi, Adv.
UPON hearing the counsel the Court made the following
O R D E R
We see no reason to entertain these petitions. The applications are, accordingly, dismissed.
M.A. No. 2137/2018 stands disposed of.
Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2018.08.18 11:46:27 IST Reason: [ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar