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Supreme Court - Daily Orders

Gopinath Tiwari vs State Of Up Station House Officer Sho on 17 August, 2018

Bench: S.A. Bobde, L. Nageswara Rao

                   ITEM NO.26                  COURT NO.6                  SECTION II

                                    S U P R E M E C O U R T O F      I N D I A
                                            RECORD OF PROCEEDINGS

                   M.A. 2137/2018(IAS. 100214/2018 100199/2018, 100200/2018 In
                   SLP (CRL.) No. 297/2016


                   GOPINATH TIWARI & ANR.                                  Petitioner(s)

                                                      VERSUS

                   STATE OF UP STATION HOUSE OFFICER SHO & ANR.            Respondent(s)

                   (IA   No.100214/2018-EXEMPTION   FROM    FILING   O.T.        and    IA
                   No.100199/2018-DISCHARGE   OF   ADVOCATE    ON  RECORD        and    IA
                   No.100200/2018-CLARIFICATION/DIRECTION)

                   Date : 17-08-2018 These applications were called on
                                             for hearing today.

                   CORAM :
                              HON'BLE MR. JUSTICE S.A. BOBDE
                              HON'BLE MR. JUSTICE L. NAGESWARA RAO


                   For Petitioner(s)     Mr.   Prakash Kumar Singh, AOR
                                         Ms.   Purnima Jauhari, Adv.
                                         Mr.   Gopi Nagar, Adv.
                                         Ms.   Seema P., Adv.

                   For Respondent(s)     Mr. Vinay Garg, AOR

                                         Mr.   Girdhar Upadhyay, Adv.
                                         Ms.   Asha Upadhyay, Adv.
                                         Mr.   Awdhesh Kumar Singh, Adv.
                                         Mr.   Braham Singh, Adv.
                                         Mr.   Rohit Vidhudi, Adv.

                         UPON hearing the counsel the Court made the following
                                               O R D E R

We see no reason to entertain these petitions. The applications are, accordingly, dismissed.

M.A. No. 2137/2018 stands disposed of.

Signature Not Verified

Digitally signed by
CHARANJEET KAUR
Date: 2018.08.18
11:46:27 IST
Reason:


                         [ Charanjeet Kaur ]         [ Indu Kumari Pokhriyal ]
                            A.R.-cum-P.S.                 Asstt. Registrar