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[Cites 1, Cited by 11]

Punjab-Haryana High Court

National Insurance Co. Ltd vs Hem Raj And Ors on 5 May, 2016

Author: Harinder Singh Sidhu

Bench: Harinder Singh Sidhu

                  IN THE HIGH COURT OF PUNJAB AND HARYANA
                              AT CHANDIGARH

                                                      FAO No.1922 of 2016(O&M)
                                                    Date of Decision: May 05, 2016

National Insurance Company Ltd.                           ...Appellant

                Versus

Hem Raj and others                                        ...Respondents


CORAM:- HON'BLE MR.JUSTICE HARINDER SINGH SIDHU


Present:          Mr.Paul S.Saini, Advocate for
                  the appellant - Insurance Company.
                         ***
HARINDER SINGH SIDHU, J.

For orders, see FAO No.1913 of 2016 titled `National Insurance Co. Ltd. vs. Gurnam Singh and others' decided by order of even date i.e. 05th May, 2016.



May 05, 2016                                    ( HARINDER SINGH SIDHU )
` '
gian                                                     JUDGE




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