Punjab-Haryana High Court
National Insurance Co. Ltd vs Hem Raj And Ors on 5 May, 2016
Author: Harinder Singh Sidhu
Bench: Harinder Singh Sidhu
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
FAO No.1922 of 2016(O&M)
Date of Decision: May 05, 2016
National Insurance Company Ltd. ...Appellant
Versus
Hem Raj and others ...Respondents
CORAM:- HON'BLE MR.JUSTICE HARINDER SINGH SIDHU
Present: Mr.Paul S.Saini, Advocate for
the appellant - Insurance Company.
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HARINDER SINGH SIDHU, J.
For orders, see FAO No.1913 of 2016 titled `National Insurance Co. Ltd. vs. Gurnam Singh and others' decided by order of even date i.e. 05th May, 2016.
May 05, 2016 ( HARINDER SINGH SIDHU )
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gian JUDGE
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