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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1)(d) in The Pension Fund Regulatory and Development Authority (Point of Presence) Regulations, 2018

(d)take such other action, within the time limit and in the manner, as may be required under the applicable regulations or as may be directed by the Authority.