Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 122] [Entire Act] State of Tripura - Subsection Section 122(6) in The Tripura Co-operative Societies Act, 1974 (6)Such application for loan shall be disposed of by the co-operative land development bank within a maximum period of none months from the date of receipt of the application for loan.
