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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(www) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

(www)"State Load Despatch Centre (SLDC)" means the Centre established under subsection (1) of Section 31 of the Act;