Madras High Court
M. Peter vs The Commissioner on 21 February, 2020
Author: C. V. Karthikeyan
Bench: C. V. Karthikeyan
W.P. No. 1442 of 2020
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 21.02.2020
CORAM
THE HON'BLE MR. JUSTICE C. V. KARTHIKEYAN
W.P. No. 1442 of 2020
and
W.M.P. Nos. 1710 and 4721 of 2020
M. Peter ... Petitioner
-vs-
1. The Commissioner,
Office of Hindu Religious and Charitable
Endowment Department,
No.119, Uthamar Gandhi Salai,
Thousand Lights West,
Nungambakkam, Chennai 600 034.
2. The Joint Commissioner,
Office of Hindu Religious and Charitable
Endowment Department,
No.119, Uthamar Gandhi Salai,
Thousand Lights West,
Nungambakkam, Chennai 600 034.
3. The Executive Officer,
Padavettamman Temple,
Adambakkam, Alandur Taluk,
Kancheepuram District. ... Respondents
Prayer: Writ Petition filed under Article 226 of the Constitution of India
praying to issue a Writ of Mandamus, directing the 1st and 2nd respondent to
take appropriate action as against the 3rd respondent for causing continuous
nuisance to the petitioner despite court order and remove all speakers kept
outside the temple to ensure reduction of noise pollution.
For Petitioner : M/s. Chennai Law Associates
For Respondents : Mr.E.Neelagandan,
Government Advocate
(HR & CE)
http://www.judis.nic.in
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W.P. No. 1442 of 2020
C. V. KARTHIKEYAN,J.
ssi
ORDER
The learned Additional Government Pleader states that the loud speakers and amplifiers have been removed. Therefore, nothing survives in this writ petition.
2. Accordingly, the present writ petition stands closed. No costs.
Consequently, connected miscellaneous petitions are also closed.
21.02.2020
ssi
Index : Yes/No
To
1. The Commissioner,
Office of Hindu Religious and Charitable Endowment Department, No.119, Uthamar Gandhi Salai, Thousand Lights West, Nungambakkam, Chennai 600 034.
2. The Joint Commissioner, Office of Hindu Religious and Charitable Endowment Department, No.119, Uthamar Gandhi Salai, Thousand Lights West, Nungambakkam, Chennai 600 034.
3. The Executive Officer, Padavettamman Temple, Adambakkam, Alandur Taluk, Kancheepuram District.
W.P. No. 1442 of 2020 and W.M.P. Nos. 1710 and 4721 of 2020 http://www.judis.nic.in 2/2