Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(13) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(13)To get such a camp-license, an application containing such particulars is to be submitted to the licensing authority in such a manner accompanied by such documents and fees as may be notified.