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[Cites 0, Cited by 0] [Section 113(2)] [Section 113] [Entire Act]

State of Odisha - Subsection

Section 113(2)(b) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(b)an affidavit with regard to legal ownership and peaceful possession of land and such other particulars as the Authority may require ;