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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(2)(a) in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

(a)has been convicted of any offences specified in clause (d) of subsection (1) of section 31 of the Act in respect of which he has been penalized or convicted within the preceding five years;