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[Cites 0, Cited by 0] [Section 6(4F)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(4F)(A) in THE FINANCE ACT, 2021

(A)for the words "receipts of such hospital or institution do not exceed the amount of annual receipts as may be prescribed; or", the words "receipts of the person from such hospital or hospitals or institution or institutions do not exceed five crore rupees." shall be substituted;