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Delhi High Court - Orders

Six Element Sports And Entertainment ... vs Income Tax Officer And Ors on 4 November, 2022

Author: Manmohan

Bench: Manmohan, Manmeet Pritam Singh Arora

                              $~ A-4, 10 to 15, 18 to 20, 23, 24, 29 to 31, 34 & 40 to 42
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                              +     W.P.(C) 12634/2022 & CM APPL.38295/2022
                                    SIX ELEMENT SPORTS AND ENTERTAINMENT PRIVATE
                                    LIMITED                                      ..... Petitioner
                                                  Through: Mr.Aditya Ajgaonkar, Advocate with
                                                           Mr.Vikas Jain, Mr.Aviral Saxena,
                                                           Mr.Manjeet Singh Rathor and
                                                           Mr.Abhinav Sharma, Advocates.

                                                       versus

                                    INCOME TAX OFFICER AND ORS.                             ..... Respondents
                                                       Through:     Mr.Puneet Rai, Sr.Standing Counsel
                                                                    with Ms.Adeeba Mujahid, Jr.Standing
                                                                    Counsel   and     Mr.Nikhil    Jain,
                                                                    Advocate.

                              +     W.P.(C) 13930/2021 & CM APPL. 43990/2021

                                    RELIGARE ENTERPRISES LTD. (AS SUCCESSOR-IN-
                                    INTEREST OF RGAM INVESTMENT ADVISERS PRIVATE
                                    LIMITED)                                   ..... Petitioner
                                                Through: Mr. Rohit Jain, Mr. Aniket D.
                                                         Agrawal, Ms. Manisha Sharma & Mr.
                                                         Abhisek Singhvi, Advocates.

                                                       Versus

                                    ASSISTANT COMMISSIONER OF
                                    INCOME TAX & ANR.                       ..... Respondents
                                                 Through: Mr. Sunil Agarwal, Sr. Standing
                                                          Counsel, Mr. Tushar Gupta, Jr.
                                                          Standing Counsel & Mr. Utkarsh
                                                          Tiwari, Advocate.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                      Page 1 of 10
Signing Date:09.11.2022
20:16:49
                               +   W.P.(C) 14005/2021 & CM APPL. 44201/2021

                                  RELIGARE ENTERPRISES LTD. (AS SUCCESSOR-IN-
                                  INTEREST OF RELIGARE CAPITAL MARKETS (INDIA) PVT.
                                  LTD.)                            ..... Petitioner
                                               Through: Mr. Rohit Jain, Mr. Aniket D.
                                                        Agrawal, Ms. Manisha Sharma &
                                                        Mr. Abhisek Singhvi, Advocates.

                                                 Versus

                                  ASSISTANT COMMISSIONER OF
                                  INCOME TAX & ANR.                 ..... Respondents
                                               Through: Mr. Sunil Agarwal, Sr. Standing
                                                        Counsel, Mr. Tushar Gupta, Jr.
                                                        Standing Counsel & Mr. Utkarsh
                                                        Tiwari, Advocate.

                              +   W.P.(C) 14061/2021 & CM APPL. 44381/2021

                                  RELIGARE ENTERPRISES LTD. (AS SUCCESSOR-IN-
                                  INTEREST  OF    RELIGARE       ARTS         INVESTMENT
                                  MANAGEMENT LIMITED)             ..... Petitioner
                                             Through: Mr. Rohit Jain, Mr. Aniket D.
                                                       Agrawal, Ms. Manisha Sharma & Mr.
                                                       Abhisek Singhvi, Advocates.

                                                 Versus


                                  ASSISTANT COMMISSIONER OF
                                  INCOME TAX & ANR.                 ..... Respondents
                                               Through: Mr. Sunil Agarwal, Sr. Standing
                                                        Counsel, Mr. Tushar Gupta, Jr.
                                                        Standing Counsel & Mr. Utkarsh
                                                        Tiwari, Advocate.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                    Page 2 of 10
Signing Date:09.11.2022
20:16:49
                               +   W.P.(C) 14062/2021 & CM APPL. 44383/2021

                                  RELIGARE ENTERPRISES LTD (AS SUCCESSOR-IN-INTEREST
                                  OF RGAM CAPITAL INDIA LTD.)       ..... Petitioner
                                               Through: Mr. Rohit Jain, Mr. Aniket D.
                                                         Agrawal, Ms. Manisha Sharma & Mr.
                                                         Abhisek Singhvi, Advocates.
                                               versus


                                  ASSISTANT COMMISSIONER OF
                                  INCOME TAX & ANR.           ..... Respondents
                                               Through: Mr. Sunil Agarwal, Sr. Standing
                                                        Counsel, Mr. Tushar Gupta, Jr.
                                                        Standing Counsel & Mr. Utkarsh
                                                        Tiwari, Advocate.

                              +   W.P.(C) 14306/2021 & CM APPL. 45105/2021

                                  RANGOLI RESORTS PVT LTD (AS SUCCESSOR IN INTEREST
                                  F POLYFLEX MARKETING PVT LTD) ..... Petitioner
                                               Through: Mr. Rohit Jain, Mr. Aniket D.
                                                        Agrawal, Ms. Manisha Sharma & Mr.
                                                        Abhisek Singhvi, Advocates.

                                                 versus

                                  ASSISTANT COMMISSIONER OF
                                  INCOME TAX & ANR.              ..... Respondents
                                               Through: Mr. Ruchir Bhatia, Sr. Standing
                                                        Counsel.

                              +   W.P.(C) 14798/2021 & CM APPL. 46607/2021

                                  MADHU VINIYOG PRIVATE LIMITED (MARIGOLD NIRMAN
                                  PVT. LTD. MERGED WITH PETITIONER) ..... Petitioner
                                                Through: Mr. Rohit Bansal, Advocate with
                                                         petitioner.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                      Page 3 of 10
Signing Date:09.11.2022
20:16:49
                                                   versus

                                  DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 16(1),
                                  DELHI & ANR.                      ..... Respondents
                                               Through: Mr. Abhishek Maratha, Sr. Standing
                                                        Counsel for Revenue.

                              +   W.P.(C) 4925/2022 & CM APPL. 14693/2022
                                  RADIANT POLYMERS PRIVATE
                                  LIMITED                                      ..... Petitioner
                                                  Through: Mr. Manuj Sabharwal & Mr.Nakul
                                                           Sehgal, Advocates.

                                                  Versus

                                  ASSISTANT COMMISSIONER OF INCOME-TAX CIRCLE 19(1),
                                  DELHI & ANR.                            ..... Respondents
                                               Through: Mr. Sunil Agarwal, Sr. Standing
                                                        Counsel, Mr. Tushar Gupta, Jr.
                                                        Standing Counsel & Mr. Utkarsh
                                                        Tiwari, Advocate.

                              +   W.P.(C) 5082/2022 & CM APPL. 15097/2022

                                  RADIANT POLYMERS PRIVATE
                                  LIMITED                         ..... Petitioner
                                              Through: Mr. Manuj Sabharwal & Mr.Nakul
                                                       Sehgal, Advocates.

                                                  Versus


                                  ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 19-1,
                                  NEW DELHI & ANR.                 ..... Respondents
                                               Through: Mr.Puneet Rai, Sr.Standing Counsel
                                                        with Ms.Adeeba Mujahid, Jr.Standing
                                                        Counsel   and      Mr.Nikhil   Jain,
                                                        Advocate.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                          Page 4 of 10
Signing Date:09.11.2022
20:16:49
                               +   W.P.(C) 5475/2022 & CM APPL. 16294/2022

                                  SHAKUNTLAM SOFTECH PRIVATE LIMITED (NOW
                                  AMALGAMATED       WITH  SHAKUNTLAM               SECURITIES
                                  PRIVATE LIMITED)                   ..... Petitioner
                                                Through: Mr.Ruchesh Sinha, Advocate with
                                                         Ms.Nivedita, Advocate.

                                                   Versus

                                  INCOME TAX OFFICER WARD 23(1)
                                  DELHI & ANR.                   ..... Respondents
                                               Through: Mr. Puneet Rai, Sr. Standing counsel
                                                        for Revenue.

                              +   W.P.(C) 7151/2022 & CM APPL. 21936/2022 & 21938/2022

                                  MERCER CONSULTING (INDIA)
                                  PRIVATE LIMITED                            ..... Petitioner
                                                Through: Mr. Manuj Sabharwal & Mr. Vinay
                                                         Gautam, Advocates.

                                                   versus

                                  DEPUTY COMMISSIONER OF
                                  INCOME-TAX & ORS.                ..... Respondents
                                               Through: Mr.Zoheb     Hossain,    Sr.Standing
                                                        Counsel with Mr.Vipul Agrawal and
                                                        Mr.Parth    Semwal,       Jr.Standing
                                                        Counsel.

                              +   W.P.(C) 7217/2022 & CM APPL. 22101/2022 & 221003/2022
                                  MERCER CONSULTING (INDIA)
                                  PRIVATE LIMITED                                ..... Petitioner
                                                  Through: Mr. Manuj Sabharwal & Mr. Vinay
                                                           Gautam, Advocates.

                                                   Versus


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                            Page 5 of 10
Signing Date:09.11.2022
20:16:49
                                   DEPUTY COMMISSIONER OF INCOME-TAX
                                  CIRCLE 16(1), DELHI & ORS.                   ..... Respondents
                                                  Through: Mr.Zoheb     Hossain,      Sr.Standing
                                                            Counsel with Mr.Vipul Agrawal and
                                                            Mr.Parth    Semwal,       Jr.Standing
                                                            Counsel.

                              +   W.P.(C) 4035/2022 & CM APPL.12052/2022
                                  QUALCOMM INDIA PVT. LTD. AFTER MERGER OF CSR
                                  TECHNOLOGY INDIA- PRIVATE LIMITED            ..... Petitioner
                                              Through: Ms.Ananya Kapoor, Advocate with
                                                        Mr.Vibhu Jain, Advocate.

                                                   versus

                                  ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 19-1
                                  & ORS.                                    ..... Respondents
                                               Through: Mr.Puneet Rai, Sr.Standing Counsel
                                                        with Ms.Adeeba Mujahid, Jr.Standing
                                                        Counsel   and     Mr.Nikhil      Jain,
                                                        Advocate.

                              +   W.P.(C) 4038/2022 & CM APPL.12056/2022
                                  QUALCOMM INDIA PVT. LTD. -AFTER MERGER OF IKANOS
                                  COMMUNICATIONS INDIA PVT. LTD.               ..... Petitioner
                                              Through: Ms.Ananya Kapoor, Advocate with
                                                        Mr.Vibhu Jain, Advocate.

                                                   versus

                                  ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 19
                                  (1), DELHI AND ORS.                          ..... Respondents
                                                  Through: Mr.Puneet Rai, Sr.Standing Counsel
                                                           with Ms.Adeeba Mujahid, Jr.Standing
                                                           Counsel   and     Mr.Nikhil      Jain,
                                                           Advocate.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                            Page 6 of 10
Signing Date:09.11.2022
20:16:49
                               +   W.P.(C) 4103/2022
                                  QUALCOMM INDIA PVT. LTD. -AFTER MERGER OF CSR
                                  INDIA PRIVATE LIMITED.                        ..... Petitioner
                                                Through: Ms.Ananya Kapoor, Advocate with
                                                         Mr.Vibhu Jain, Advocate.

                                                  versus

                                  ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 19-1
                                  & ORS.                                   ..... Respondents
                                               Through: Mr.Puneet Rai, Sr.Standing Counsel
                                                        with Ms.Adeeba Mujahid, Jr.Standing
                                                        Counsel   and     Mr.Nikhil     Jain,
                                                        Advocate.

                              +   W.P.(C) 14587/2022
                                  STL FERTILIZERS LIMITED                           ..... Petitioner
                                                  Through:    Mr.Arvind Kumar, Advocate with
                                                              Ms.Devina Sharma, Advocate.

                                                  versus

                                  DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 22(2) &
                                  ANR.                                  ..... Respondents
                                              Through: Mr.Ruchir  Bhatia,      Sr.Standing
                                                       Counsel.

                              +   W.P.(C) 13862/2021
                                  BSBK ENGINEERS PRIVATE LIMITED (RESULTING
                                  COMPANY OF VOGUE LEASING AND FINANCE PVT. LTD.)
                                                                             ..... Petitioner
                                               Through: Mr.Amol Sinha, Advocate with
                                                        Mr.Ashvini Kumar, Advocate.

                                                  versus



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                            Page 7 of 10
Signing Date:09.11.2022
20:16:49
                                   ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL
                                  CIR-13 DELHI                             ..... Respondent
                                               Through: Mr.Sanjay   Kumar,       Sr.Standing
                                                        Counsel with Ms.Easha Kadian,
                                                        Advocate.

                              +   W.P.(C) 13883/2021
                                  BSBK ENGINEERS PRIVATE LIMITED (RESULTING
                                  COMPANY OF MADHULIKA FINANCE COMPANY LTD.)
                                                                             ..... Petitioner
                                               Through: Mr.Amol Sinha, Advocate with
                                                        Mr.Ashvini Kumar, Advocate.

                                                  versus

                                  ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL
                                  CIR-13 DELHI                             ..... Respondent
                                               Through: Mr.Sanjay   Kumar,       Sr.Standing
                                                        Counsel with Ms.Easha Kadian,
                                                        Advocate.

                              +   W.P.(C) 14296/2021 & CM APPL.45088/2021
                                  BSBK ENGINEERS PRIVATE LIMITED (RESULTING
                                  COMPANY OF PARISHUDH FINANCE COMPANY PVT. LTD.)
                                                                             ..... Petitioner
                                               Through: Mr.Amol Sinha, Advocate with
                                                        Mr.Ashvini Kumar, Advocate.

                                                  versus

                                  ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL
                                  CIR-13 DELHI                             ..... Respondent
                                               Through: Mr.Sanjay   Kumar,       Sr.Standing
                                                        Counsel with Ms.Easha Kadian,
                                                        Advocate.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                        Page 8 of 10
Signing Date:09.11.2022
20:16:49
                               CORAM:
                              HON'BLE MR. JUSTICE MANMOHAN
                              HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                       ORDER

% 04.11.2022 CM APPL.38294/2022 in W.P.(C) 12634/2022 (exemption) CM APPL. 14694/2022 in W.P.(C) 4925/2022 (exemption) CM APPL. 16295/2022 in W.P.(C) 5475/2022 (exemption) CM APPL. 21937/2022 in W.P.(C) 7151/2022 (exemption) CM APPL. 22102/2022 in W.P.(C) 7217/2022 (exemption) Allowed, subject to all just exceptions. Accordingly, the applications stand disposed of.\ W.P.(C) 12634/2022 & CM APPL.38295/2022 W.P.(C) 13930/2021 & CM APPL. 43990/2021 W.P.(C) 14005/2021 & CM APPL. 44201/2021 W.P.(C) 14061/2021 & CM APPL. 44381/2021 W.P.(C) 14062/2021 & CM APPL. 44383/2021 W.P.(C) 14306/2021 & CM APPL. 45105/2021 W.P.(C) 14798/2021 & CM APPL. 46607/2021 W.P.(C) 4925/2022 & CM APPL. 14693/2022 W.P.(C) 5082/2022 & CM APPL. 15097/2022 W.P.(C) 5475/2022 & CM APPL. 16294/2022 W.P.(C) 7151/2022 & CM APPL. 21936/2022 & 21938/2022 W.P.(C) 7217/2022 & CM APPL. 22101/2022 & 221003/2022 W.P.(C) 4035/2022 & CM APPL.12052/2022 W.P.(C) 4038/2022 & CM APPL.12056/2022 W.P.(C) 4103/2022 W.P.(C) 14587/2022 W.P.(C) 13862/2021 W.P.(C) 13883/2021 W.P.(C) 14296/2021 & CM APPL.45088/2021 At the request of learned counsel for the parties, last and final opportunity is given to complete the pleadings before the next date of hearing.

Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 9 of 10 Signing Date:09.11.2022 20:16:49

List on 1st May, 2023 along with W.P.(C) 13807/2022. Interim orders are made absolute till the disposal of the writ petitions and all the interim applications stand disposed of.

MANMOHAN, J MANMEET PRITAM SINGH ARORA, J NOVEMBER 04, 2022 TS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 10 of 10 Signing Date:09.11.2022 20:16:49