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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

Bombay Presidency - Subsection

Section 14(4)(h) in The Bombay University Act, 1974

(h)ensure that the registers of buildings, land and equipment are maintained up-to-date, and that the stock checking of equipment and other consumable material in all offices, colleges, workshops and stores is conducted regularly;