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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(1)(xiv) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(xiv)to make provision for building, premises, furniture, apparatus, books and others means needed for carrying on the works of the Vishwavidyalaya;