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[Cites 0, Cited by 7] [Entire Act]

Union of India - Section

Section 18 in The Parsi Marriage And Divorce Act, 1936

18. Constitution of Special Courts under the Act

.For the purpose of hearing suits under this Act, a special Court shall be constituted in each of the Presidency-towns of Calcutta, Madras and Bombay, and in such other places in the territories of the several State Governments as such Governments respectively shall think fit.