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Bombay High Court

Mr. Jagadeesa G. Chary vs Nirmal Bang Securities Pvt. Ltd on 18 July, 2023

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                               Board Sr.No.:-3

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

          ARBITRATION PETITION NO. 410 OF 2014

 Mr. Jagadeesa G. Chary                                ....PETITIONER
             V/S
 Nirmal Bang Securities Pvt. Ltd.                    ....RESPONDENT

Adv. Shobhana R. Waghmare i/b Prachi Pandhya Adv. for Applicant.

Adv. Jayant Gaikwad and Adv. Pushpa Prajapati i/b Ajay Khandhar and Co. for Respondent.


 (Mentioned)

        CORAM :                HON'BLE SHRI JUSTICE R. I. CHAGLA J
        DATE :                 18th July, 2023
 P.C. :

S. O. to 28/08/2023 ( at 2.30 pm).

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