Bombay High Court
Mr. Jagadeesa G. Chary vs Nirmal Bang Securities Pvt. Ltd on 18 July, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-3
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION NO. 410 OF 2014
Mr. Jagadeesa G. Chary ....PETITIONER
V/S
Nirmal Bang Securities Pvt. Ltd. ....RESPONDENT
Adv. Shobhana R. Waghmare i/b Prachi Pandhya Adv. for Applicant.
Adv. Jayant Gaikwad and Adv. Pushpa Prajapati i/b Ajay Khandhar and Co. for Respondent.
(Mentioned)
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J
DATE : 18th July, 2023
P.C. :
S. O. to 28/08/2023 ( at 2.30 pm).
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 19/07/2023 ::: Downloaded on - 20/07/2023 03:37:52 :::