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Calcutta High Court

Rajesh Mehta & Anr vs Union Of India & Ors on 27 July, 2010

Author: Dipankar Datta

Bench: Dipankar Datta

                              WP No. 116 of 2007

                       IN THE HIGH COURT AT CALCUTTA

                        Constitutional Writ Jurisdiction

                               ORIGINAL SIDE


                                         RAJESH MEHTA & ANR.

                                               Versus

                                         UNION OF INDIA & ORS.


                                         Mr. Dilip Kr. Kundu,
                                         Ms. Saswati Sengupta, Advs.
                                              ....for the Respondent

BEFORE:

The Hon'ble JUSTICE DIPANKAR DATTA Date : 27th July, 2010.
The Court : None appears for the petitioners despite second call. The writ petition stands dismissed for default. Interim orders, if any, are vacated.
(DIPANKAR DATTA, J.) TR/