Calcutta High Court
Rajesh Mehta & Anr vs Union Of India & Ors on 27 July, 2010
Author: Dipankar Datta
Bench: Dipankar Datta
WP No. 116 of 2007
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
RAJESH MEHTA & ANR.
Versus
UNION OF INDIA & ORS.
Mr. Dilip Kr. Kundu,
Ms. Saswati Sengupta, Advs.
....for the Respondent
BEFORE:
The Hon'ble JUSTICE DIPANKAR DATTA Date : 27th July, 2010.
The Court : None appears for the petitioners despite second call. The writ petition stands dismissed for default. Interim orders, if any, are vacated.
(DIPANKAR DATTA, J.) TR/