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[Cites 0, Cited by 0] [Section 2(39)] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(39)(g) in Mizoram Cooperative Societies Act, 2006

(g)"Prospective Member" means a person who needs the core services being offered by a co-operative, may be accessing them, and is eligible to be a member of that co-operative, but is not yet admitted as its member: