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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(f) in The M.P. Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974

(f)"Superintendent" means the Superintendent of the jail in which an internee is detained and includes any person who for the time being is acting as such Superintendent.