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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(4) in The U.P. Shri Badrinath and Shri Kedarnath Temples Act, 1939

(4)to ensure that the funds of the endowment are spent according to the wishes, so far as may be known, of the donors;