Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 29 in Punjab Food Security Rules, 2016 29. Composition of Vigilance Committees. - The State Government shall set up the Vigilance Committees at the State, District, Block and Fair Price Shop levels in the manner detailed at schedule III.
