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State of Punjab - Section

Section 8 in The Punjab Land Reforms Rules, 1973

8. Valuation of different classes of land.

- The valuation of different classes of land shall be as follows :-
(i)Land under assured irrigation and capable of yielding at least two crops in a year - 100 per cent.
(ii)Land under assured irrigation for only one crop in a year - 63.6 per cent.
(iii)Barani land - 34 per cent.
(iv)Sailab, Bet Sailab, Dakar, Rosli, Bhud, Chhamb, Thur, Sem, Kallar and Banjar Jadid, nor falling under sub-clauses (i), (ii) and (iii) - 34 per cent.
(v)Banjar - 27 per cent.