Bombay High Court
Prajapati Constructions Ltd vs Manoj Ramanand Prajapati Sole ... on 27 October, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-39
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 2187 OF 2022
In
COMMERCIAL MISCELLANEOUS PETITION 816 OF 2022
Prajapati Constructions Ltd ....PETITIONER
V/S
Manoj Ramanand Prajapati Sole Proprietor Of....RESPONDENT
Shivam Prajapati Builders And Developers And Anr CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 27th October, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 13/12/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 27/10/2023 ::: Downloaded on - 28/10/2023 08:17:52 :::