Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 30 in Orissa Pani Panchayat Act, 2002 30. Recovery of dues. - All the amounts payable or due to a Farmers' Organisation by the water users shall be recovered from them as arrears of land revenue.
