Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Meghalaya - Subsection Section 2(20) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980 (20)"Village Council" means a Village Council constituted under Section 4 of the Garo Hills Autonomous District (Administration of Justice) Rules, 1954;
