Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 106(4)] [Section 106] [Entire Act]

State of Maharashtra - Subsection

Section 106(4)(v) in The Maharashtra Cooperative Societies Rules, 1961

(v)state precisely the relief which the appellant claims; and