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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(g) in The West Bengal National Volunteer Force Act, 1949

(g)[ 'volunteer' means a person enrolled as a member of the West Bengal National Volunteer Force or of any unit or corps of the Force established, constituted or formed, as the case may be, under the proviso to section 3 or section 7.] [[Clause (g) substituted by W.B. Act 7 of 1976, w.e.f. 29.3.1976, which was earlier as under:-