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[Cites 0, Cited by 0] [Section 35A(11)] [Section 35A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 35A(11)(b) in THE CONSTITUTION (APPLICATION TO JAMMU AND KASHMIR) ORDER, 1954

(b)Articles 331, 332, 333, 336, 337, 339 and 342 shall be omitted.