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State of Madhya Pradesh - Section

Section 35 in The M.P. Stamp Rules 1942

35. [ No discount or commission to ex-officio vendors. [Substituted by Notification No. (28)-B-4-8-05-2-V, dated 28-5-2005.]

- Except for the discount allowed on purchase of revenue stamps under sub-rule (3) of Rule 34, ex-officio vendor shall receive discount on purchase of stamps made or commission on sale of stamps effected by them.]