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Himachal Pradesh High Court

Devinder Singh Thakur vs . State Of H.P And on 9 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Devinder Singh Thakur vs. State of H.P and .

another CWP No. 988 of 2023 09.03.2023 Present: Mr. Nand Lal Thakur, Advocate for the petitioner.

Mr. Anup Rattan, Advocate General with Mr. Y.W. Chauhan, Sr. Addl. A.G and Mr. J.S. Guleria, Dy. A.G for the respondents-State.

CWP No. 988/2023 & CMP No. 2034/23 Issue notice. Mr. Y.W. Chauhan, learned Senior Additional Advocate General appears and waives service of notice on behalf of the respondents.

Reply/instructions within two weeks.

List on 23rd March, 2023.

( Tarlok Singh Chauhan ) Judge March 09, 2023 ( Virender Singh ) (naveen) Judge ::: Downloaded on - 09/03/2023 20:47:32 :::CIS