Gauhati High Court - Aizawl
Dr. (Maj.) Marx Chand Lenin vs The Mizoram University on 13 November, 2025
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GAHC030007212024
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/129/2024
Dr. (Maj.) Marx Chand Lenin
S/o H.L Sayan
Medical Officer, Mizoram University, Aizawl.
VERSUS
The Mizoram University, R/b its Vice Chancellor and Anr.
Aizawl, Mizoram, P.O No. 190, Pin-796001 2:The Registrar
Mizoram University
Aizawl
Mizoram
Advocate for the Petitioner : Mr Aldrin Lallawmzuala
Advocate for the Respondent : Mr. L.H. Lianhrima, Sr.Adv.
BEFORE
HON'BLE MRS. JUSTICE MARLI VANKUNG
ORDER
13.11.2025 Heard Mr. Lalbiaknunga Hnamte, learned counsel for the petitioner, who submits that he needs further time to prepare for the matter. Mr. L.H. Lianhrima, learned senior counsel is present and has no objection for the adjournment of the matter.
Page No.# 2/2 In view of the above, list the matter after 1 (one) week.
JUDGE Comparing Assistant