Section 31(3) in Sree Sankaracharya University of Sanskrit Act, 1994
(3)The retirement age of the teachers of the University, [***] [Omitted 'including the Principal Dean of Studies' by Act No. 1 of 2005.], shall be sixty years and that of the teaching and non-teaching officers and other employees of the University shall be fifty-five years:Provided that in respect of any person who is appointed temporarily on a shortterm contract for a period not exceeding three years, the age-limit mentioned shall not apply:Provided further that even such short term contract appointments shall be subject to the approval of the Selection Committee constituted in the manner prescribed in the Statutes.
