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State of Maharashtra - Section

Section 14 in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981

14. Assessment of employees work.

(1)At the beginning of each term, the teacher shall prepare the plan of his academic programme and at the end of the academic year, prepare a report of the work done by him and submit it to the Head.
(2)Each employee on the teaching and non-teaching staff of a school shall submit the report of self-assessment in the respective Form in Schedule "G" within one month after the end of a year.