Himachal Pradesh High Court
Renuka Ji Dam Project And Anr. vs . Dinesh Kumar And Anr. A/W on 23 April, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Renuka Ji Dam Project and anr. Vs. Dinesh Kumar and anr. a/w .
connected matters RFA No.173 of 2018 a/w RFA Nos. 205, 209 of 2017, 133 of 2018 with CO No.33 of 2019 23.4.2022 Present: Mr. Vivek Negi, Advocate, for the appellant(s).
Mr. Rajinder Dogra, Sr. Addl. A.G. with Mr. Vinod Thakur, Addl. A.G, for the respondentsÂState.
Mr. Basant Thakur, Advocate vice Ms. Devyani Sharma, Advocate and Mr. Rupinder singh Thakur, Advocate, for the respective respondents.
After arguing for some time, Mr. Rupinder Singh, Advocate seeks adjournment. Granted as not opposed.
List on 18.5.2022.
(Tarlok Singh Chauhan) 23.4.2022 Judge (mamta) ::: Downloaded on - 25/04/2022 20:06:27 :::CIS